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NGT Orders Seizure of Repeated Offenders Vehicle in Narmada Illegal Sand Mining - (16 Dec 2016)

National Green Tribunal (NGT) has ordered to seize vehicles of repeated offenders in illegal sand mining on Narmada river bed and take action against them as well as the concerned officials.

Tags : NATIONAL GREEN TRIBUNAL   NARMADA RIVER   ILLEGAL SAND MINING  

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