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Punjab and Haryana HC Directs Immediate Action Against Jalandhar ASI for Thrashing Minors - (09 Sep 2015)

Punjab and Haryana High Court has directed Punjab Government to take immediate action against Assistant Sub-Inspector (ASI) Jhilmil Singh for mercilessly thrashing some children in Jalandhar.

Tags : PUNJAB AND HARYANA HIGH COURT  ASSISTANT SUB-INSPECTOR (ASI) JHILMIL SINGH  

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