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Supreme Court Warns BCCI Prez of Perjury & Contempt Proceedings over False Affidavit - (16 Dec 2016)

Supreme Court of India has hinted at instituting perjury case against BCCI president Anurag Thakur for filing a false affidavit and reserved its order on issue.

Tags : SUPREME COURT   BCCI   LODHA PANEL  

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