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Punjab and Haryana HC Directs Haryana DGP to Initiate SIT Probe over Honour Killing of Banur Youth - (15 Dec 2016)

Punjab and Haryana High Court has directed Haryana Director General of Police (DGP) to get alleged honour killing of Banur youth case investigated by a Special Investigation Team (SIT).

Tags : PUNJAB AND HARYANA HIGH COURT   BANUR YOUTH   HONOUR KILLING  

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