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Supreme Court Accepts Azam Khan's Unconditional Apology over Bulandshahr Gangrape Remarks - (15 Dec 2016)

Supreme Court has accepted an "unconditional sincere remorse" by Uttar Pradesh Minister Azam Khan for his controversial remarks that Bulandshahr gangrape case was an alleged political conspiracy.

Tags : SUPREME COURT   AZAM KHAN   BULANDSHAHR GANGRAPE  

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