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Bombay HC Accepts Intervention Plea by Sooraj Pancholi in Jiah Khan Case - (15 Dec 2016)

Bombay High Court has permitted actor Sooraj Pancholi, accused of having abetted suicide of his actor girlfriend, Jiah Khan, to intervene in petition filed by her mother Rabia Khan against Central Bureau of Investigation’s (CBI) charge sheet in case.

Tags : BOMBAY HIGH COURT   SOORAJ PANCHOLI   JIAH KHAN   SUICIDE  

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