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Punjab and Haryana HC Reduces Compensation Amount Drastically in Haryana Land Compensation Case - (09 Sep 2015)

Punjab and Haryana High Court has drastically reduced amount that farmers were to receive from Haryana Government for 142.38 acres acquired in 1979 for development of a residential area in Hisar.

Tags : PUNJAB AND HARYANA HC  HARYANA LAND COMPENSATION CASE  

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