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Supreme Court Stays Karnataka HC Order on Revising KPSC’s 2006 Selection List - (15 Dec 2016)

Supreme Court has stayed Karnataka High Court order “unsettling” appointment of administrative officers pertaining to 1998, 1999 and 2004 batches made by Karnataka Public Service Commission (KPSC) in 2006.

Tags : SUPREME COURT   KARNATAKA HIGH COURT   KARNATAKA PUBLIC SERVICE COMMISSION  

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