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Supreme Court Directs Rathore, Parsvnath Builders to Settle Dispute Amicably - (15 Dec 2016)

Supreme Court has asked Minister of State Rajyavardhan Singh Rathore and Parsvnath Developers to sit together and amicably settle dispute over allocation of a habitable flat by developer in Gurgaon.

Tags : SUPREME COURT   RAJYAVARDHAN SINGH RATHORE   PARSVNATH DEVELOPERS  

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