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Madras HC Allows Chinese Consortium Plea Against BHEL's Tender for Power Project in Tamil Nadu - (08 Sep 2015)

Madras HC has allowed Chinese consortium’s appeal filed against evaluation of tenders for Ennore Super Critical Thermal Power Project by Tamil Nadu Government-owned power utility TANGEDCO (Tamil Nadu Generation and Distribution Corporation Ltd) and subsequent award of contract to public sector BHEL.

Tags : MADRAS HC  TANGEDCO  BHEL  

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