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NGT Seeks Centre’s Clarification on Illegal Distilleries - (14 Dec 2016)

National Green Tribunal has directed Centre to clarify its stand on distilleries and sugar mills in Uttar Pradesh manufacturing, storing and transporting ethanol without obtaining permission from Petroleum and Explosives Safety Organisation (PESO).

Tags : NATIONAL GREEN TRIBUNAL   DISTILLERIES   SUGAR MILLS   ETHANOL  

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