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NGT Imposes Fine of Rs. 50K Each on Centre, Gujarat Government, WIL For Green Norms Violation - (14 Dec 2016)

National Green Tribunal (NGT) has imposed fine of Rs 50,000 each on Central Government, Welspun India Limited (WIL), Gujarat government and its four other departments for failing to respond to a petition alleging Green Norms violations in laying pipeline to discharge waste water into the sea.

Tags : NATIONAL GREEN TRIBUNAL   PIPELINE   GREEN NORMS  

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