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Bombay HC Adjourns FTIL-NSEL Merger Case till December 20 - (14 Dec 2016)

Bombay High Court has adjourned Financial Technologies of India Ltd’s (FTIL) plea against a Ministry of Corporate Affairs (MCA) order which proposed to merge it with National Spot Exchange Ltd (NSEL).

Tags : BOMBAY HIGH COURT   NATIONAL SPOT EXCHANGE LTD   FINANCIAL TECHNOLOGIES OF INDIA LTD’S  

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