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Supreme Court Junks BCCI’s Review Petition Against Lodha Panel Reforms - (14 Dec 2016)

Supreme Court has refused to review its verdict in which a slew of direction was passed to transform World's richest cricket body by barring ministers and officials from board and setting an age limit of 70 years for office-bearers.

Tags : SUPREME COURT   BCCI   LODHA PANEL  

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