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Punjab and Haryana High Court Summons Fazilka DC, Abohar SDM - (08 Sep 2015)

Punjab and Haryana High Court while resuming hearing on contempt plea filed by Leader of Opposition and Abohar Congress legislator, has rapped Local Bodies Department for delay in providing fire tenders to Abohar along with other Municipal Councils in the state.

Tags : PUNJAB AND HARYANA HIGH COURT  FAZILKA DC   ABOHAR SDM  

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