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Withdrawal from fortnight beginning December 10, 2016 the need to maintain an incremental cash reserve ratio- (Reserve Bank of India) (07 Dec 2016)

MANU/RMIC/0219/2016

Banking

In exercise of the powers conferred by sub-section (1A) of Section 42 of the Reserve Bank of India Act, 1934, and in supersession of its notification DBR.No.Ret.BC.40/12.01.001/2016-17 dated November 26, 2016, the Reserve Bank of India hereby withdraws with effect from fortnight beginning December 10, 2016 the requirement by all Scheduled Commercial Banks/ Regional Rural Banks / all Scheduled Primary (Urban) Co-operative Banks / all Scheduled State Co-operative Banks, to maintain an incremental cash reserve ratio (CRR) of 100 per cent on increase in net demand and time liabilities (NDTL) between September 16, 2016 and November 11, 2016.

Tags : WITHDRAWAL   CASH RESERVE RATIO   MAINTENANCE  

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