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SC Grants Relief to Discoms Over Payment of Dues to Reliance Group’s Sasan Power - (09 Dec 2016)

Supreme Court while granting relief to several discoms has set aside Appellate Tribunal for Electricity order that allowed Sasan Power Ltd to recover Rs1,050 crore from several state-owned and private distribution companies.

Tags : SUPREME COURT   APTEL   SASAN POWER  

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