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SC Says 3 Months Enough for Probe Against Ex-CBI Boss in Ranjit Sinha Coal Case - (08 Sep 2015)

Supreme Court has said it should not take more than three months for former CBI special director M L Sharma to inquire whether ex-CBI director Ranjit Sinha's alleged meetings with certain coal scam accused resulted in dilution of charge-sheets against them.

Tags : SUPREME COURT  RANJIT SINHA COAL CASE  

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