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Bombay HC Suggests Formation of Special Task Force for Assessment of Parking Problem in Navi Mumbai - (08 Dec 2016)

Bombay High Court, while hearing a Public Interest Litigation (PIL) on parking spaces in Navi Mumbai has observed that, “If you have an aerial view in the night, you won’t see any road, but only the parked vehicles”.

Tags : BOMBAY HIGH COURT   NAVI MUMBAI   PARKING SPACES   SPECIAL TASK FORCE  

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