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NGT Notices Centre, Others over Untreated Sewage and Industrial Effluents Discharge in Yamuna - (08 Dec 2016)

National Green Tribunal (NGT) has sought reply from Environment Ministry, Delhi and Uttar Pradesh Governments, Central Pollution Control Board, State Pollution Control Board over pollution of Yamuna river by discharge of untreated sewage and industrial effluents.

Tags : NATIONAL GREEN TRIBUNAL   YAMUNA RIVER  

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