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Madras HC: Use Stamp Papers Issued by Puducheery for Litigations from January 01 - (08 Dec 2016)

Madras High Court has ruled that from January 1, 2017 all Puducherry-related cases filed in Court must bear stamp papers printed and issued by Union Territory of Puducherry.

Tags : MADRAS HIGH COURT   PUDUCHERRY   STAMP PAPERS  

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