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Delhi HC: 2014-15 Auto rickshaws Permit Scheme was “Rigged” - (08 Dec 2016)

Delhi HC, while observing that, 2014-15 scheme to issue permits to auto rickshaws was "rigged" and can't be allowed, has asked AAP Government how it plans to protect 324 people who bought auto rickshaws after securing these permits.

Tags : DELHI HIGH COURT   AUTO RICKSHAWS   PERMIT  

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