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Bombay HC Puts on Hold NGT’s Proceeding Against JSW’s Steel Plant in Alibaug - (08 Dec 2016)

Bombay High Court has stayed National Green Tribunal’s (NGT) proceedings following a notice to JSW group’s Alibaug Steel Plant alleging it of violating Coastal Regulation Zone (CRZ) norms.

Tags : BOMBAY HIGH COURT   JSW GROUP   STEEL PLANT  

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