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Supreme Court Allows BCCI to Spend Rs. 2.83 crore for Remaining Matches in Ind-Eng Series - (08 Dec 2016)

Supreme Court has permitted Board of Control for Cricket in India (BCCI) to spend a sum of Rs 2.83 crore for two Tests, three One-day Internationals (ODIs) and three T20s against England.

Tags : SUPREME COURT   BCCI   LODHA PANEL  

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