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RBI Releases Fifth Bi-monthly Monetary Policy Statement, 2016-17; Kept Repo Rate Unchanged - (07 Dec 2016)

Reserve Bank of India (RBI) has released Fifth Bi-monthly Monetary Policy Statement, 2016-17 wherein it has kept Repo rate unchanged at 6.25 percent, and Reverse Repo at 5.75 percent.

Tags : RESERVE BANK OF INDIA   MONETARY POLICY   REVERSE REPO   REPO RATE  

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