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NGT Directs DPCC to Submit List of Hazardous Industrial Units - (07 Dec 2016)

National Green Tribunal (NGT) has said that industrial units operating in residential areas are one of major contributors to air pollution in Capital and has directed Delhi Pollution Control Committee (DPCC) to submit complete list of hazardous units located in Vishwas Nagar area.

Tags : NATIONAL GREEN TRIBUNAL   AIR POLLUTION   INDUSTRIAL UNITS  

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