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Karnataka HC Rejects Plea Challenging Caps on Withdrawal Limit - (07 Dec 2016)

Karnataka High Court has dismissed a batch of petitions filed by a number of Co-operative Societies wherein they had challenged clause in Demonetisation Notification restricting weekly withdrawal limit to Rs 24,000.

Tags : KARNATAKA HIGH COURT   CO-OPERATIVE SOCIETIES   WITHDRAWAL LIMIT   DEMONETISATION  

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