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Madras HC Directs Minority Schools to Conduct Refresher Courses for Teachers - (06 Dec 2016)

Madras High Court has directed Government Aided & Unaided Minority Schools to take into consideration the interest and welfare of students studying in those institutions and conduct refresher courses for their teachers.

Tags : MADRAS HIGH COURT   REFRESHER COURSES   AIDED & UNAIDED MINORITY SCHOOLS  

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