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Allahabad HC Defers Judgment on PM Narendra Modi’s Election from Varanasi Lok Sabha Seat - (06 Dec 2016)

Allahabad High Court has deferred pronouncement of verdict on petition challenging Prime Minister Narendra Modi’s election from Varanasi Lok Sabha seat in 2014.

Tags : ALLAHABAD HIGH COURT   NARENDRA MODI   ELECTION   VARANASI LOK SABHA  

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