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Delhi HC Reserves Judgment on Publisher’s Appeal in Photocopy Case - (06 Dec 2016)

Delhi High Court has reserved its judgment on an appeal brought by a group of international publishers against an order allowing a photocopy shop in Delhi University (DU) campus to sell course packs using material published by them.

Tags : DELHI HIGH COURT   PHOTOCOPY   DELHI UNIVERSITY   INTERNATIONAL PUBLISHERS   COPYRIGHT  

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