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Bombay HC Directs RBI to Issue Payment of Salaries of Aided School Teachers - (06 Dec 2016)

Bombay High Court has asked RBI to consider issue of payment of salaries to aided school teachers since it is disbursed through District Cooperative Banks which have been prohibited from depositing and exchanging old currency notes.

Tags : BOMBAY HC   DISTRICT COOPERATIVE BANKS   SALARIES  

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