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Gujarat HC Seeks RBI’s Response over its Power to Ban DCCB Transactions & Restricts Withdrawal Limits - (06 Dec 2016)

Gujarat High Court has asked Reserve Bank of India (RBI) whether it has powers to ban transactions at District Central Cooperative Banks (DCCB) or restrict withdrawals following demonetisation.

Tags : GUJARAT HIGH COURT   DEMONETIZATION   CO-OPERATIVE BANKS  

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