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Supreme Court Puts on Hold Gauhati High Court Order Directing 24X7 Security at All ATMs - (06 Dec 2016)

Supreme Court has stayed Gauhati High Court's direction to provide round-the-clock security at all ATMs in Assam after various banks pleaded that it was not feasible for them to post guards at all booths.

Tags : SUPREME COURT   GAUHATI HIGH COURT   SECURITY   ATM  

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