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MP High Court Notices SHED, College Principal & Others over ABVP National Convention on Campus - (05 Dec 2016)

MP High Court has issued notices to State Higher Education Department (SHED), Indore Mayor, Municipal Commissioner and Principal of Atal Bihari Vajpayee Government College of Arts and Commerce for allowing Akhil Bharatiya Vidyarthi Parishad (ABVP) to hold a four-day national convention on campus.

Tags : MP HIGH COURT   ATAL BIHARI VAJPAYEE GOVERNMENT COLLEGE OF ARTS AND COMMERCE   ABVP   NATIONAL CONVENTION  

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