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NGT Raps U.P. Govt. Over Failure to Submit Plan to Dispose Municipal Waste in Gorakhpur - (08 Sep 2015)

National Green Tribunal (NGT) has rapped UP Government and civic authorities for not submitting a complete action plan on collection along with disposal of municipal solid waste in Gorakhpur district of state.

Tags : NATIONAL GREEN TRIBUNAL   U.P. GOVT.  

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