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NGT Serve Notices to Maharashtra Government and NHAI for Cutting Trees - (08 Sep 2015)

National Green Tribunal (NGT) has issued show-cause notices to Maharashtra Government and National Highways Authority of India (NHAI) for cutting trees in order to widen National Highway 7 (NH7) in violation of green tribunal’s order.

Tags : NATIONAL GREEN TRIBUNAL  MAHARASHTRA GOVERNMENT   NATIONAL HIGHWAYS AUTHORITY OF INDIA  

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