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NGT Orders Demolition of Factory Constructed on Rainwater Nala at Patancheru - (05 Dec 2016)

National Green Tribunal (NGT) has ordered demolition of a factory constructed on a 30-feet wide rainwater nala at Patancheru, in violation of various existing laws, and thus shrinking it to 10-15% of its original size.

Tags : NATIONAL GREEN TRIBUNAL   DEMOLITION   PATANCHERU  

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