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NGT Notices Indian Oil, Bharat Petroleum over Air Pollution - (05 Dec 2016)

National Green Tribunal (NGT) has issued notice to two public sector oil companies asking them whether they use any diesel vehicle which is more than 10-years-old, while allowing registration of new BS-IV compliant ones for transporting petrol or petroleum products.

Tags : NATIONAL GREEN TRIBUNAL   DIESEL VEHICLE   INDIAN OIL   BHARAT PETROLEUM   AIR POLLUTION  

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