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NGT Bans Disposable Plastics in Delhi-NCR From January 01, 2017 - (05 Dec 2016)

National Green Tribunal (NGT) has banned use of disposable plastic, which is mainly used in grocery and plastic tea cups like items in Delhi and National Capital Region (NCR) with effect from January 1, 2017.

Tags : NATIONAL GREEN TRIBUNAL   DISPOSABLE PLASTIC   BAN  

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