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Bombay HC Directs to Break Bank Lockers to Unveil Demonetised Notes - (05 Dec 2016)

Bombay High Court has appointed a court receiver to break open two bank lockers belonging to estate of the late classical singer and Sangeet Natak Academy Laureate Sushilarani Patel, after her Trust told court that lockers may contain demonetised notes.

Tags : BOMBAY HIGH COURT   BANK LOCKERS   DEMONETISED NOTES  

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