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Karnataka High Court Summons Vijay Mallya in Contempt Case - (05 Dec 2016)

Karnataka High Court has ordered Businessman Vijay Mallya to appear before Court on 19 January for charges to be framed in a contempt case filed by public sector lender State Bank of India (SBI) in 2014.

Tags : KARNATAKA HIGH COURT   VIJAY MALLYA   STATE BANK OF INDIA  

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