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Bombay HC Slams State for Failure to Create Conducive Environment for Specially-Abled Students - (05 Dec 2016)

Bombay High Court has rapped State Government and a Private School for their failure to create a conducive environment for specially-abled students under provisions of Right to Education Act (RTE).

Tags : BOMBAY HIGH COURT   CONDUCIVE ENVIRONMENT   SPECIALLY-ABLED STUDENTS  

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