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Delhi HC Quashes Life Term for In-laws in 1991 Murder Case - (05 Dec 2016)

Delhi High Court has quashed a Trial Court order sentencing a couple and their daughter to life for allegedly setting ablaze their daughter-in-law in 1991, ending "prolonged incarceration" and trauma of over 25 years in murder case.

Tags : DELHI HIGH COURT   PROLONGED INCARCERATION   LIFE TERM  

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