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Punjab & Haryana HC Seeks DGP’s Report over Witness Protection in Jat Agitation Case - (05 Dec 2016)

Punjab and Haryana High Court has directed Haryana Director General of Police (DGP) to file an affidavit about steps taken to protect witnesses related to criminal cases registered against those involved in violence during Jat agitation for reservation in February.

Tags : PUNJAB AND HARYANA HIGH COURT   DIRECTOR GENERAL OF POLICE   JAT AGITATION  

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