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Karnataka HC Upholds Government’s Order to Take Over Temple’s Administration - (02 Dec 2016)

Karnataka High Court has upheld Government order of taking over administration of Sri Vinayaka Temple situated Jayanagar, after finding that temple was being mismanaged by M/s Sri Vinayaka Seva Samiti.

Tags : KARNATAKA HIGH COURT   SRI VINAYAKA TEMPLE   JAYANAGAR  

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