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Madras HC Orders Not to Divert Tamirabarani River Water to Soft Drinks Plants Citing Water Crisis - (02 Dec 2016)

Madras High Court has ordered that water from river Tamirabarani in South Indian State of Tamil Nadu must not be diverted to Coca-Cola and Pepsi producing plants in Gangaikondan due to severe water shortages in area.

Tags : MADRAS HIGH COURT   TAMIRABARANI   COCA-COLA   PEPSI   WATER SHORTAGES  

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