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Delhi HC Notices TATA, Docomo over RBI Application - (02 Dec 2016)

Delhi High Court has asked NTT Docomo Inc. and Tata Sons Ltd to respond to a Reserve Bank of India (RBI) application seeking to be heard in a dispute between two estranged partners.

Tags : DELHI HIGH COURT   DOCOMO   TATA   RESERVE BANK OF INDIA  

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