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Bombay HC: Accept Cheques & Demand Drafts For Bails and Sureties - (02 Dec 2016)

Bombay High Court has issued a notice directing all subordinate Courts in State to begin accepting cheques and demand drafts instead of provisional cash for bails and sureties, owing to Centre’s Demonetisation move.

Tags : BOMBAY HIGH COURT   CHEQUES   DEMAND DRAFTS   BAILS   SURETIES  

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