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Delhi High Court Directs Rajya Sabha Members Soni and Selja to Vacate Bungalows - (08 Sep 2015)

Delhi High Court has slammed Ambika Soni and Kumari Selja over seeking bigger bungalows as residence without waiting for result of 2014 general election and directed them to vacate their respective bungalows.

Tags : DELHI HIGH COURT  AMBIKA SONI AND KUMARI SELJA  

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