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Supreme Court: Ossification Test Results Not A Conclusive Evidence For Person’s Age - (02 Dec 2016)

Supreme Court, while holding that a medical test does not give an accurate finding regarding age of a person, has held that an accused cannot be declared a juvenile solely on basis of ossification test result and allowed to evade a jail term.

Tags : SUPREME COURT   MEDICAL TEST   OSSIFICATION TEST   JUVENILE   AGE  

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